Rakesh Kumar And Another vs D.D.C. And Others
2014 Latest Caselaw 4318 ALL

Citation : 2014 Latest Caselaw 4318 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Rakesh Kumar And Another vs D.D.C. And Others on 12 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 41318 of 2012
 

 
Petitioner :- Rakesh Kumar And Another
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- S.P. Mishra
 
Counsel for Respondent :- C.S.C.,A.K. Prajapati
 

 
Hon'ble Anjani Kumar Mishra,J.

List after three weeks.

The interim order already granted shall continue to operate till the next date of listing.

Order Date :- 12.8.2014

SKS

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