Smt. Rita Pandey vs State Of U.P. And 4 Others
2014 Latest Caselaw 4317 ALL

Citation : 2014 Latest Caselaw 4317 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Smt. Rita Pandey vs State Of U.P. And 4 Others on 12 August, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 
Civil Misc. Correction Application No.260964 of 2014
 
IN
 

 
Case :- WRIT - C No. - 39143 of 2014
 

 
Petitioner :- Smt. Rita Pandey
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- C.K. Parekh,Raunak Parekh
 
Counsel for Respondent :- C.S.C.,Smt. Archana Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Heard learned counsel for the petitioner.

The word "Shamli" occurring in the last paragraph of the judgement dated 31.07.2014 shall stand deleted and be substituted by word "Mirzapur"

The application is allowed.

Order Date :- 12.8.2014

Ajay

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