Ramesh Chandra Pandey vs State Of U.P. And 4 Others
2014 Latest Caselaw 4316 ALL

Citation : 2014 Latest Caselaw 4316 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Ramesh Chandra Pandey vs State Of U.P. And 4 Others on 12 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 36283 of 2014
 

 
Petitioner :- Ramesh Chandra Pandey
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Subhash Gosain,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Ayank Mishra,Ms. Archana Mishra
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, list this matter after two weeks.

Interim order granted earlier shall remain in operation till the next date of listing.

Order Date :- 12.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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