Prem Singh vs Civil Judge(S.D) Agra And 2 Others
2014 Latest Caselaw 4315 ALL

Citation : 2014 Latest Caselaw 4315 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Prem Singh vs Civil Judge(S.D) Agra And 2 Others on 12 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2010 of 2014
 

 
Petitioner :- Prem Singh
 
Respondent :- Civil Judge(S.D) Agra And 2 Others
 
Counsel for Petitioner :- Smt. Kiran Tiwari,Mahesh Chandra Tiwari
 

 
Hon'ble Abhinava Upadhya,J.

(Order on Civil Misc. Correction Application No.261338 of 2014)

This is an application praying for correction in the order dated 7.8.2014.

No correction is required in the order dated 7.8.2014.

The application is, accordingly, rejected.

Order Date :- 12.8.2014

SKM

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