Citation : 2014 Latest Caselaw 4314 ALL
Judgement Date : 12 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 58471 of 2012 Petitioner :- Usha Devi And Others Respondent :- D.D.C. And Others Counsel for Petitioner :- Piyush Kant Vishwakarma Counsel for Respondent :- C.S.C.,A R Dwivedi,Mahesh Narain Singh,R.S. Yadav Hon'ble Anjani Kumar Mishra,J.
List after three weeks.
Interim order already granted shall continue to operate till the next date of listing.
Order Date :- 12.8.2014
SKS
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