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Puran Singh vs D.D.C. And Others
2014 Latest Caselaw 4312 ALL

Citation : 2014 Latest Caselaw 4312 ALL
Judgement Date : 12 August, 2014

Allahabad High Court
Puran Singh vs D.D.C. And Others on 12 August, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 57895 of 2012
 

 
Petitioner :- Puran Singh
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- Anil Kumar Mishra
 
Counsel for Respondent :- C.S.C.,S.P.Upadhyay
 

 
Hon'ble Anjani Kumar Mishra,J.

List after three weeks.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 12.8.2014

SKS

 

 

 
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