Aloke Kumar And 2 Ors. vs Consolidation Officer And 4 Ors.
2014 Latest Caselaw 4311 ALL

Citation : 2014 Latest Caselaw 4311 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Aloke Kumar And 2 Ors. vs Consolidation Officer And 4 Ors. on 12 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 39599 of 2014
 

 
Petitioner :- Aloke Kumar And 2 Ors.
 
Respondent :- Consolidation Officer And 4 Ors.
 
Counsel for Petitioner :- Vanashri Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Counsel for the petitioner has filed vakalatnama on behalf of the petitioners. The writ petition has been filed through a power of attorney holder. The vakalatnama is taken on record.

Learned counsel for the petitioner is permitted to make necessary corrections in the array of parties as regards the parentage of the parties.

Put up tomorrow as fresh.

Order Date :- 12.8.2014

SKS

Download the LatestLaws.com Mobile App