Vijay Bahadur Singh vs The State Of U.P Thru Secy., Home ...
2014 Latest Caselaw 4309 ALL

Citation : 2014 Latest Caselaw 4309 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Vijay Bahadur Singh vs The State Of U.P Thru Secy., Home ... on 12 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
C.M. Application No. 74516 of 2014
 
In
 

 
Case :- MISC. BENCH No. - 608 of 2013
 

 
Petitioner :- Vijay Bahadur Singh
 
Respondent :- The State Of U.P Thru Secy., Home Lucknow And Ors.
 
Counsel for Petitioner :- Dileep Kumar Mishra,Shushil Kumar Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

List with previous papers in the next cause list.

Order Date :- 12.8.2014

RPD

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