Rai Bahadur vs D.D.C., Jaunpur And 4 Others
2014 Latest Caselaw 4307 ALL

Citation : 2014 Latest Caselaw 4307 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Rai Bahadur vs D.D.C., Jaunpur And 4 Others on 12 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 39288 of 2014
 

 
Petitioner :- Rai Bahadur
 
Respondent :- D.D.C., Jaunpur And 4 Others
 
Counsel for Petitioner :- P.R. Maurya,Shashank Maurya
 
Counsel for Respondent :- C.S.C.,B.L. Verma
 

 
Hon'ble Anjani Kumar Mishra,J.

Earlier the counsel for the petitioner was granted time to file supplementary affidavit.

Today, when the case was taken up, a statement has been made that certain documents required to be filed, have not yet been received.

List this matter after a month.

Order Date :- 12.8.2014

SKS

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