Vinod Kumar Srivastava And ... vs Smt.Manju Srivastava And Another
2014 Latest Caselaw 4306 ALL

Citation : 2014 Latest Caselaw 4306 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Vinod Kumar Srivastava And ... vs Smt.Manju Srivastava And Another on 12 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 41680 of 2014
 

 
Petitioner :- Vinod Kumar Srivastava And Another
 
Respondent :- Smt.Manju Srivastava And Another
 
Counsel for Petitioner :- Rajesh Kumar Singh,R.J.Shahi
 
Counsel for Respondent :- Ram Mohan
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up day after tomorrow, i.e., on 14.8.2014 as fresh.

Order Date :- 12.8.2014

SKM

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