Amit Kumar Singh vs State Of U.P. & 2 Others
2014 Latest Caselaw 4304 ALL

Citation : 2014 Latest Caselaw 4304 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Amit Kumar Singh vs State Of U.P. & 2 Others on 12 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 41818 of 2014
 

 
Petitioner :- Amit Kumar Singh
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Digvijay Singh,Sudhir Kumar Singh
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed by Sri Manish Goel, learned Advocate, put up this matter on 18th August, 2014, as fresh.

Order Date :- 12.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

Download the LatestLaws.com Mobile App