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Rajesh Kumar Verma And Ors. vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 4303 ALL

Citation : 2014 Latest Caselaw 4303 ALL
Judgement Date : 12 August, 2014

Allahabad High Court
Rajesh Kumar Verma And Ors. vs The State Of U.P Thru Principal ... on 12 August, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
C.M. Application No. 74490 of 2014
 
In
 

 
Case :- MISC. BENCH No. - 2413 of 2014
 

 
Petitioner :- Rajesh Kumar Verma And Ors.
 
Respondent :- The State Of U.P Thru Principal Secy., Home Deptt., And Ors.
 
Counsel for Petitioner :- Rakesh Kumar Singh
 
Counsel for Respondent :- Govt. Advocate,Ran Vijay Yadav
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the applicants and learned A.G.A.

This application has been filed with a prayer to extend the time  to appear before the court concerned.

Considering the facts and circumstances of the case, it is directed that in case the applicants  appear before the court concerned within a week and apply for bail, the same shall be heard and disposed of as directed vide order dated 10.7.2014.

Accordingly this application is disposed of.

Order Date :- 12.8.2014

RPD

 

 

 
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