The Official Liquidator vs Sri Manjeet Singh Ojhala And ...
2014 Latest Caselaw 4288 ALL

Citation : 2014 Latest Caselaw 4288 ALL
Judgement Date : 11 August, 2014

Allahabad High Court

The Official Liquidator vs Sri Manjeet Singh Ojhala And ... on 11 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- COMPANY APPLICATION No. - 14 of 2010
 

 
Applicant :- The Official Liquidator
 
Opposite Party :- Sri Manjeet Singh Ojhala And Others
 
Counsel for Applicant :- Rajnath N.Shukla,O.L. O.P. Sharma,O.L.U.S Patole
 
Counsel for Opposite Party :- Ashish Mishra,Sumati Rani Gupta
 

 
Hon'ble Surya Prakash Kesarwani,J.

Sri R.N. Shukla, learned counsel for the Official Liquidator states that O.L. Report(Judicial) No.209/2014 has been filed on 22nd July, 2014. The said report is not on record.

Office is directed to trace out the same and place it on record.

List in the next cause list.

Order Date :- 11.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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