Dharamvir Singh vs D.D.C. And 2 Ors.
2014 Latest Caselaw 4287 ALL

Citation : 2014 Latest Caselaw 4287 ALL
Judgement Date : 11 August, 2014

Allahabad High Court

Dharamvir Singh vs D.D.C. And 2 Ors. on 11 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 41049 of 2014
 

 
Petitioner :- Dharamvir Singh
 
Respondent :- D.D.C. And 2 Ors.
 
Counsel for Petitioner :- P.K. Srivastava,N.K. Srivastava
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up tomorrow.

Order Date :- 11.8.2014

SKS

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