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Akhtar Husain And Another vs D.D.C. And 3 Ors.
2014 Latest Caselaw 4281 ALL

Citation : 2014 Latest Caselaw 4281 ALL
Judgement Date : 11 August, 2014

Allahabad High Court
Akhtar Husain And Another vs D.D.C. And 3 Ors. on 11 August, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 41307 of 2014
 

 
Petitioner :- Akhtar Husain And Another
 
Respondent :- D.D.C. And 3 Ors.
 
Counsel for Petitioner :- Ayub Khan
 
Counsel for Respondent :- C.S.C.,P.C. Shukla
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up tomorrow as unlisted.

Order Date :- 11.8.2014

SKS

 

 

 
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