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Rajendra Kumar Chaubey vs State Of U.P.And 3 Others
2014 Latest Caselaw 4280 ALL

Citation : 2014 Latest Caselaw 4280 ALL
Judgement Date : 11 August, 2014

Allahabad High Court
Rajendra Kumar Chaubey vs State Of U.P.And 3 Others on 11 August, 2014
Bench: Sheo Kumar Singh, Dinesh Maheshwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 41352 of 2014
 

 
Petitioner :- Rajendra Kumar Chaubey
 
Respondent :- State Of U.P.And 3 Others
 
Counsel for Petitioner :- Anil Tiwari,O.P.Gupta
 
Counsel for Respondent :- C.S.C.,Ajay Kumar
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Put up this matter tomorrow, as fresh, before another Bench, after obtaining nomination from Hon'ble the Chief Justice, showing the name of Sri M.N. Singh, as counsel for respondents.

Order Date :- 11.8.2014

M.A.A.

(Dinesh Maheshwari,J.)      ( S. K. Singh, J.)

 

 

 
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