Citation : 2014 Latest Caselaw 4279 ALL
Judgement Date : 11 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL DEFECTIVE No. - 189 of 2014 Appellant :- Sachin Sachan Respondent :- Smt. Roli Counsel for Appellant :- Rajendra Sonkar Hon'ble Rajes Kumar,J.
Hon'ble Om Prakash-VII,J.
List after four weeks. Office is directed to give fresh report about the service of notice on the respondents.
Order Date :- 11.8.2014
OP
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