State Of U.P. And 2 Ors. vs Surendra Kumar
2014 Latest Caselaw 4278 ALL

Citation : 2014 Latest Caselaw 4278 ALL
Judgement Date : 11 August, 2014

Allahabad High Court

State Of U.P. And 2 Ors. vs Surendra Kumar on 11 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 384 of 2014
 

 
Appellant :- State Of U.P. And 2 Ors.
 
Respondent :- Surendra Kumar
 
Counsel for Appellant :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

No one has put in appearance on behalf of the respondent. The appellant has pressed the stay application.

In view of the facts and circumstances, let the appellant deposit the entire amount awarded by the respondent within a period of six weeks. The entire amount shall be kept in a fixed deposit scheme in a nationalized bank yielding maximum interest.

Order Date :- 11.8.2014

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