Ram Chandra And Others vs State Of U.P. And Others
2014 Latest Caselaw 4273 ALL

Citation : 2014 Latest Caselaw 4273 ALL
Judgement Date : 11 August, 2014

Allahabad High Court

Ram Chandra And Others vs State Of U.P. And Others on 11 August, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 7166 of 2006
 

 
Petitioner :- Ram Chandra And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- K.K. Tripathi,A.K. Singh,Vandeep
 
Counsel for Respondent :- C.S.C.,Ajit Kumar Singh,Ramesh Upadhyay
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Learned Standing Counsel states that the records are available today. He also states that it would be appropriate that an affidavit is filed on record in response to the query raised by the Court vide order dated 16.07.2014.

Let the relevant records be annexed along with the affidavit that may be filed by the learned Standing Counsel by next date fixed.

List in the next cause list.

Order Date :- 11.8.2014

Ajay

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