Surya Mani vs State Of U.P. And 8 Ors.
2014 Latest Caselaw 4272 ALL

Citation : 2014 Latest Caselaw 4272 ALL
Judgement Date : 11 August, 2014

Allahabad High Court

Surya Mani vs State Of U.P. And 8 Ors. on 11 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 41476 of 2014
 

 
Petitioner :- Surya Mani
 
Respondent :- State Of U.P. And 8 Ors.
 
Counsel for Petitioner :- Raj Nath Yadav,Shiv Dayal Tiwari
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up day after tomorrow, i.e., 13.8.2014 as fresh to enable the learned counsel for the petitioner to file supplementary affidavit.

Order Date :- 11.8.2014

SKM

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