Chandrajeet Singh Yadav vs State Of U.P.And 2 Others
2014 Latest Caselaw 4251 ALL

Citation : 2014 Latest Caselaw 4251 ALL
Judgement Date : 11 August, 2014

Allahabad High Court

Chandrajeet Singh Yadav vs State Of U.P.And 2 Others on 11 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 41297 of 2014
 

 
Petitioner :- Chandrajeet Singh Yadav
 
Respondent :- State Of U.P.And 2 Others
 
Counsel for Petitioner :- R.B.Pradhan
 
Counsel for Respondent :- C.S.C.,Rajnish Kumar Srivastava
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Argument is that respondent No. 3 has been posted in place of petitioner but petitioner has not been given any posting although about one month is going to pass.

Learned Standing Counsel is to obtain instruction and apprise this court the complete facts.

As prayed, put up this matter on 13th August, 2014, as fresh.

Order Date :- 11.8.2014

M.A.A.

(Dinesh Maheshwari,J.) ( S. K. Singh, J.)

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