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Vijay Raman Singh And 18 Others vs G.M. Bharat Petroleum ...
2014 Latest Caselaw 4231 ALL

Citation : 2014 Latest Caselaw 4231 ALL
Judgement Date : 8 August, 2014

Allahabad High Court
Vijay Raman Singh And 18 Others vs G.M. Bharat Petroleum ... on 8 August, 2014
Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 41252 of 2014
 

 
Petitioner :- Vijay Raman Singh And 18 Others
 
Respondent :- G.M. Bharat Petroleum Corporation Ltd. And 5 Others
 
Counsel for Petitioner :- Anil Kumar Aditya
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Heard learned counsel for the petitioners.

Lay before another Bench of which one of us (Hon'ble A. P. Sahi, J.) is not a member, after obtaining nomination from Hon'ble The Chief Justice, as fresh, if possible, on Tuesday i.e. 12.08.2014. 

Order Date :- 8.8.2014

Ajay

 

 

 
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