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Mohammad Imran vs D.D.C. And 2 Ors.
2014 Latest Caselaw 4220 ALL

Citation : 2014 Latest Caselaw 4220 ALL
Judgement Date : 8 August, 2014

Allahabad High Court
Mohammad Imran vs D.D.C. And 2 Ors. on 8 August, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 38334 of 2014
 

 
Petitioner :- Mohammad Imran
 
Respondent :- D.D.C. And 2 Ors.
 
Counsel for Petitioner :- Ayub Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Supplementary affidavit filed today. The same is taken on record.

Put up this case as fresh on 12.8.2014.

Order Date :- 8.8.2014

SKS

 

 

 
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