M/S Bajaj Electricals Ltd vs M/S Bharti Electricals ...
2014 Latest Caselaw 4207 ALL

Citation : 2014 Latest Caselaw 4207 ALL
Judgement Date : 8 August, 2014

Allahabad High Court

M/S Bajaj Electricals Ltd vs M/S Bharti Electricals ... on 8 August, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 309 of 2014
 

 
Appellant :- M/S Bajaj Electricals Ltd
 
Respondent :- M/S Bharti Electricals Appliances And Another
 
Counsel for Appellant :- Nishant Mehrotra
 
Counsel for Respondent :- S.N. Pandey
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

Civil Misc. Modification Application.

In the order dated 12.5.2014, in place of "15%", "50%" be read.

The application is disposed of.

Order Date :- 8.8.2014

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