M/S Savvy Homes Private Limited vs M/S Meerut Cine Enterprises ...
2014 Latest Caselaw 4199 ALL

Citation : 2014 Latest Caselaw 4199 ALL
Judgement Date : 8 August, 2014

Allahabad High Court

M/S Savvy Homes Private Limited vs M/S Meerut Cine Enterprises ... on 8 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 6 of 2011
 

 
Applicant :- M/S Savvy Homes Private Limited
 
Opposite Party :- M/S Meerut Cine Enterprises Private Limited
 
Counsel for Applicant :- Saurabh Jain,Pramod Kumar Jain
 
Counsel for Opposite Party :- Rajesh Kumar Mishra,Sumit Daga
 

 
Hon'ble Surya Prakash Kesarwani,J.

List has been revised. No one appears to press this application. Application is dismissed for non-prosecution.

Order Date :- 8.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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