Smt.Ranno And Another vs Chandrajit Chaurasiya And 2 ...
2014 Latest Caselaw 4196 ALL

Citation : 2014 Latest Caselaw 4196 ALL
Judgement Date : 8 August, 2014

Allahabad High Court

Smt.Ranno And Another vs Chandrajit Chaurasiya And 2 ... on 8 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 41265 of 2014
 

 
Petitioner :- Smt.Ranno And Another
 
Respondent :- Chandrajit Chaurasiya And 2 Others
 
Counsel for Petitioner :- V.K.Gupta
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up Monday i.e., 11.8.2014 as fresh.

Order Date :- 8.8.2014

SKM

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