Dinesh Prasad And Another vs State Of U.P. And 2 Others
2014 Latest Caselaw 4191 ALL

Citation : 2014 Latest Caselaw 4191 ALL
Judgement Date : 8 August, 2014

Allahabad High Court

Dinesh Prasad And Another vs State Of U.P. And 2 Others on 8 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 41153 of 2014
 

 
Petitioner :- Dinesh Prasad And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Anil Tiwari,Manish Kr. Pathak
 
Counsel for Respondent :- C.S.C.,Ajay Kumar
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, list this matter on 18th August,2014 along with record of Writ A No. 30557 of 2014, showing the name of Sri Anil Tiwari as counsel for petitioner.

Order Date :- 8.8.2014

M.A.A.

( Dinesh Maheshwari, J.) ( S.K. Singh, J. )

Download the LatestLaws.com Mobile App