M/S Chemical Sales Corporation ... vs In The Matter Of M/S Khurana Paper ...
2014 Latest Caselaw 4190 ALL

Citation : 2014 Latest Caselaw 4190 ALL
Judgement Date : 8 August, 2014

Allahabad High Court

M/S Chemical Sales Corporation ... vs In The Matter Of M/S Khurana Paper ... on 8 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- COMPANY PETITION No. - 28 of 1993
 

 
Petitioner :- M/S Chemical Sales Corporation New Delhi
 
Respondent :- In The Matter Of M/S Khurana Paper Mills (P) Ltd.
 
Counsel for Petitioner :- Dinesh Dwivedi,Sumit Daga
 
Counsel for Respondent :- V.K. Goel
 

 
Hon'ble Surya Prakash Kesarwani,J.

No one appears even in the revised call. Even the Official Liquidator or his counsel are not present.

List in the next cause list.

Order Date :- 8.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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