Ram Kumar Shukla vs The State Of U.P Thru Secy., Home ...
2014 Latest Caselaw 4161 ALL

Citation : 2014 Latest Caselaw 4161 ALL
Judgement Date : 7 August, 2014

Allahabad High Court

Ram Kumar Shukla vs The State Of U.P Thru Secy., Home ... on 7 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 5692 of 2014
 

 
Petitioner :- Ram Kumar Shukla
 
Respondent :- The State Of U.P Thru Secy., Home Lucknow And Ors.
 
Counsel for Petitioner :- Ajay Pratap Singh
 
Counsel for Respondent :- Govt. Advocate,R.S Awasthi
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the Petitioner and learned A.G.A.

This is Modification Application No. 65479 of 2014.

This modification application has been moved with a prayer to modify the order dated 7.7.2014. There is no good ground to modify the order dated 7.7.2014.

The petitioner is granted 10 days further time to appear before the court concerned.

Accordingly, it is disposed of.

Order Date :- 7.8.2014

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