Ram Bahadur vs Addl. Director Consolidation ...
2014 Latest Caselaw 4157 ALL

Citation : 2014 Latest Caselaw 4157 ALL
Judgement Date : 7 August, 2014

Allahabad High Court

Ram Bahadur vs Addl. Director Consolidation ... on 7 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 40830 of 2014
 

 
Petitioner :- Ram Bahadur
 
Respondent :- Addl. Director Consolidation (Pravidhik) And 6 Ors.
 
Counsel for Petitioner :- Manoj Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh case on Monday i.e. 11.8.2014 to enable the counsel for the petitioner to file supplementary affidavit bringing on record the order of 1993 said to have been passed by the Consolidation Officer.

Order Date :- 7.8.2014

SKS

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