Ram Bahadur vs Addl. Director Consolidation ...
2014 Latest Caselaw 4153 ALL

Citation : 2014 Latest Caselaw 4153 ALL
Judgement Date : 7 August, 2014

Allahabad High Court

Ram Bahadur vs Addl. Director Consolidation ... on 7 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 40833 of 2014
 

 
Petitioner :- Ram Bahadur
 
Respondent :- Addl. Director Consolidation (Pravidhik) And 6 Ors.
 
Counsel for Petitioner :- Manoj Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Connect it with WP No. 40830 of 2014.

Order Date :- 7.8.2014

SKS

Download the LatestLaws.com Mobile App