In The Matter Of M/S Paneast Exim ... vs M/S Hides I.Ltd.Earlier Known As ...
2014 Latest Caselaw 4149 ALL

Citation : 2014 Latest Caselaw 4149 ALL
Judgement Date : 7 August, 2014

Allahabad High Court

In The Matter Of M/S Paneast Exim ... vs M/S Hides I.Ltd.Earlier Known As ... on 7 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- COMPANY PETITION No. - 51 of 2013
 

 
Petitioner :- In The Matter Of M/S Paneast Exim Pvt. Ltd.
 
Respondent :- M/S Hides I.Ltd.Earlier Known As M/S Kck Exports Ltd & 2 Ors
 
Counsel for Petitioner :- Rahul Chaudhary,K.K. Mishra,R.K. Mishra
 
Counsel for Respondent :- Saurabh Srivastava
 

 
Hon'ble Surya Prakash Kesarwani,J.

Sri Arvind Kumar holding brief of Sri Rahul Chaudhary, learned counsel for the petitioner prays for and is granted three weeks' time to file rejoinder affidavit.

List in the week commencing 1st September, 2014.

Order Date :- 7.8.2014

Mukesh

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