Rinku Pal vs Sandeep Pal And 2 Others
2014 Latest Caselaw 4148 ALL

Citation : 2014 Latest Caselaw 4148 ALL
Judgement Date : 7 August, 2014

Allahabad High Court

Rinku Pal vs Sandeep Pal And 2 Others on 7 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2012 of 2014
 

 
Petitioner :- Rinku Pal
 
Respondent :- Sandeep Pal And 2 Others
 
Counsel for Petitioner :- Rajesh Kumar Pal
 

 
Hon'ble Abhinava Upadhya,J.

Sri Prem Shankar Mishra, learned counsel has accepted notice on behalf of respondent no.1. He prays for and is allowed three weeks time to file counter affidavit.

List the matter after three weeks.

Order Date :- 7.8.2014

SKM

Download the LatestLaws.com Mobile App