Expand

2026 2025 2024 2023 2022 2021 2019 2018 2017 2016 2015 2014 2013 2012 2011 2005

January February March April May June July August September October November December

M/S Satyaram Agro Industries vs M/S Sri Lakshmi Cotsyn Limited
2014 Latest Caselaw 4139 ALL

Citation : 2014 Latest Caselaw 4139 ALL
Judgement Date : 7 August, 2014

Allahabad High Court

M/S Satyaram Agro Industries vs M/S Sri Lakshmi Cotsyn Limited on 7 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- COMPANY PETITION No. - 15 of 2014
 

 
Petitioner :- M/S Satyaram Agro Industries
 
Respondent :- M/S Sri Lakshmi Cotsyn Limited
 
Counsel for Petitioner :- R.K .Mishra
 
Counsel for Respondent :- Dinesh Kakkar
 

 
Hon'ble Surya Prakash Kesarwani,J.

1. Sri Vishal Kakkar holding brief of Sri Dinesh Kakkar, learned counsel for the respondent states that vakalatnama has been filed yesterday.

2. Office is directed to trace out the same and place it on record.

3. He prays for and is granted three weeks' time to file counter affidavit. Petitioner shall have one week thereafter to file rejoinder affidavit.

4. List after expiry of four weeks showing the name of Sri Dinesh Kakkar as counsel for the respondent.

Order Date :- 7.8.2014

Mukesh

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

M/S Satyaram Agro Industries vs M/S Sri Lakshmi Cotsyn Limited
2014 Latest Caselaw 4139 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

M/S Satyaram Agro Industries vs M/S Sri Lakshmi Cotsyn Limited2014 Latest Caselaw 4139 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

M/S Satyaram Agro Industries vs M/S Sri Lakshmi Cotsyn Limited
2014 Latest Caselaw 4139 ALL