Smt. Jahida Begum And 2 Others vs Masroor Ahmad And 5 Others
2014 Latest Caselaw 4122 ALL

Citation : 2014 Latest Caselaw 4122 ALL
Judgement Date : 7 August, 2014

Allahabad High Court

Smt. Jahida Begum And 2 Others vs Masroor Ahmad And 5 Others on 7 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 41022 of 2014
 

 
Petitioner :- Smt. Jahida Begum And 2 Others
 
Respondent :- Masroor Ahmad And 5 Others
 
Counsel for Petitioner :- S.K. Purwar,Surendra Singh
 
Counsel for Respondent :- S.K. Chaturvedi
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up tomorrow as fresh.

Order Date :- 7.8.2014

SKM

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