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D.N. Chaturvedi vs Union Of India And Another
2014 Latest Caselaw 4105 ALL

Citation : 2014 Latest Caselaw 4105 ALL
Judgement Date : 6 August, 2014

Allahabad High Court
D.N. Chaturvedi vs Union Of India And Another on 6 August, 2014
Bench: Sheo Kumar Singh, Dinesh Maheshwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 40493 of 2014
 

 
Petitioner :- D.N. Chaturvedi
 
Respondent :- Union Of India And Another
 
Counsel for Petitioner :- Satish Chaturvedi
 
Counsel for Respondent :- Govind Saran/S.C.(Rly.)
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed by Sri Govind Saran, learned counsel for respondents, put up this matter tomorrow, as fresh.

Order Date :- 6.8.2014

M.A.A.

(Dinesh Maheshwari, J.)     ( S.K. Singh, J. )

 

 

 
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