Nabab Jaan And 35 Others vs Deputy Director Of ...
2014 Latest Caselaw 4077 ALL

Citation : 2014 Latest Caselaw 4077 ALL
Judgement Date : 6 August, 2014

Allahabad High Court

Nabab Jaan And 35 Others vs Deputy Director Of ... on 6 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 33353 of 2014
 

 
Petitioner :- Nabab Jaan And 35 Others
 
Respondent :- Deputy Director Of Consolidation, Moradabad And 22 Others
 
Counsel for Petitioner :- Ram Milan Mishra,Pankaj Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Rajesh Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed on behalf of counsel for the respondent, put up this case in the additional cause list on 8.8.2014.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 6.8.2014

SKS

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