The Commissioner, Commercial ... vs S/S. Jagdamba Trading Co., Galla ...
2014 Latest Caselaw 4054 ALL

Citation : 2014 Latest Caselaw 4054 ALL
Judgement Date : 5 August, 2014

Allahabad High Court

The Commissioner, Commercial ... vs S/S. Jagdamba Trading Co., Galla ... on 5 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- SALES/TRADE TAX REVISION DEFECTIVE No. - 171 of 2010
 

 
Applicant :- The Commissioner, Commercial Tax, U.P. Lucknow
 
Opposite Party :- S/S. Jagdamba Trading Co., Galla Vyapari, Mahoba
 
Counsel for Applicant :- Standing Counsel
 

 
Hon'ble Surya Prakash Kesarwani,J.

1. Heard Sri B.K. Pandey, learned Standing Counsel for the applicant.

2. Issue notice to the respondent returnable at an early date.

3. Steps be taken within a week by speed /registered post.

4. Learned counsel for the respondent may file counter affidavit within three weeks to the delay condonation application. Petitioner shall have two weeks thereafter to file rejoinder affidavit.

5. List after expiry of 6 weeks.

Order Date :- 5.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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