Suryabhan Singh vs Dy. Director Of Consolidation, ...
2014 Latest Caselaw 4052 ALL

Citation : 2014 Latest Caselaw 4052 ALL
Judgement Date : 5 August, 2014

Allahabad High Court

Suryabhan Singh vs Dy. Director Of Consolidation, ... on 5 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 22977 of 2008
 

 
Petitioner :- Suryabhan Singh
 
Respondent :- Dy. Director Of Consolidation, Badagaon Varanasi & Others
 
Counsel for Petitioner :- Awadhesh Rai,Awadhesh Rai
 
Counsel for Respondent :- C.S.C.,M.N. Singh,Rang Nath Pandey,V.K. Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri Awadhesh Rai, counsel for the petitioner.

List in the next cause list.

Order Date :- 5.8.2014

SKS

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