Smt. Kumud Bhargava vs Associated Chemical Industries ...
2014 Latest Caselaw 4047 ALL

Citation : 2014 Latest Caselaw 4047 ALL
Judgement Date : 5 August, 2014

Allahabad High Court

Smt. Kumud Bhargava vs Associated Chemical Industries ... on 5 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- COMPANY APPEAL No. - 5 of 2013
 

 
Appellant :- Smt. Kumud Bhargava
 
Respondent :- Associated Chemical Industries And 3 Others
 
Counsel for Appellant :- Krishna Agrawal,Abhishek Trivedi
 
Counsel for Respondent :- Nikhil Agrawal
 

 
Hon'ble Surya Prakash Kesarwani,J.

As jointly prayed, list on 19th August, 2014 for hearing.

Order Date :- 5.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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