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Inder Pal Singh vs Indian Telephone Industries Ltd. ...
2014 Latest Caselaw 4046 ALL

Citation : 2014 Latest Caselaw 4046 ALL
Judgement Date : 5 August, 2014

Allahabad High Court
Inder Pal Singh vs Indian Telephone Industries Ltd. ... on 5 August, 2014
Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 32750 of 2011
 

 
Petitioner :- Inder Pal Singh
 
Respondent :- Indian Telephone Industries Ltd. And Another
 
Counsel for Petitioner :- Inder Pal Singh,In Person
 
Counsel for Respondent :- S.C.,Gopal Misra
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

This is a case being contested in person by the petitioner. Since there is rush of work of three Courts, the matter cannot be taken up today, therefore, the matter be listed in the next cause list.

Order Date :- 5.8.2014

Ajay

 

 

 
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