Deota Prasad vs Deputy Director Of Consolidation ...
2014 Latest Caselaw 4043 ALL

Citation : 2014 Latest Caselaw 4043 ALL
Judgement Date : 5 August, 2014

Allahabad High Court

Deota Prasad vs Deputy Director Of Consolidation ... on 5 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 43224 of 2009
 

 
Petitioner :- Deota Prasad
 
Respondent :- Deputy Director Of Consolidation And Others
 
Counsel for Petitioner :- Mahesh Narain Singh,M.N. Singh,Rang Nath Pandey
 
Counsel for Respondent :- C.S.C.,Awadhesh Rai
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri Awadhesh Rai.

List in the next cause list.

Order Date :- 5.8.2014

SKS

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