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Ram Avtar And Another vs State Of U.P. And 2 Ors.
2014 Latest Caselaw 4042 ALL

Citation : 2014 Latest Caselaw 4042 ALL
Judgement Date : 5 August, 2014

Allahabad High Court
Ram Avtar And Another vs State Of U.P. And 2 Ors. on 5 August, 2014
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 40188 of 2014
 

 
Petitioner :- Ram Avtar And Another
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Anees Ahmad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

1.     Heard Sri Arvind Kumar Yadav, holding brief of Sri Anees Ahmad, learned counsel for the petitioners and Sri Nimai Dass, learned Standing Counsel for the respondent. 

2.     Learned counsel for the petitioners prays for and is granted a week's time to file supplementary affidavit annexing therewith spot inspection report.

3.     As prayed, put up on 12th August, 2014 on which date the stay application of the petitioners shall be considered.

Order Date :- 5.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

 

 

 
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