Union Of India Thru Secy. And 3 ... vs Rajendra Chaubey
2014 Latest Caselaw 4041 ALL

Citation : 2014 Latest Caselaw 4041 ALL
Judgement Date : 5 August, 2014

Allahabad High Court

Union Of India Thru Secy. And 3 ... vs Rajendra Chaubey on 5 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 40246 of 2014
 

 
Petitioner :- Union Of India Thru Secy. And 3 Others
 
Respondent :- Rajendra Chaubey
 
Counsel for Petitioner :- Saurabh Srivastava
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Counsel for caveator requested for time.

As prayed, put up tomorrow, as fresh.

Order Date :- 5.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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