The Commissioner, Commercial Tax ... vs S/S Olympic Zippers Pvt. Ltd. ...
2014 Latest Caselaw 4040 ALL

Citation : 2014 Latest Caselaw 4040 ALL
Judgement Date : 5 August, 2014

Allahabad High Court

The Commissioner, Commercial Tax ... vs S/S Olympic Zippers Pvt. Ltd. ... on 5 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- SALES/TRADE TAX REVISION DEFECTIVE No. - 136 of 2010
 

 
Applicant :- The Commissioner, Commercial Tax Lko.
 
Opposite Party :- S/S Olympic Zippers Pvt. Ltd. Meerut
 
Counsel for Applicant :- S.C.
 
Counsel for Opposite Party :- Krishna Agrawal
 

 
Hon'ble Surya Prakash Kesarwani,J.

As prayed put up on Friday, i.e., 8th August, 2014 to enable the learned counsel for the applicant to file better affidavit explaining the delay as well as the copies of original assessment orders.

Order Date :- 5.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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