Asagar Ali vs Dy. Director Of Consolidation ...
2014 Latest Caselaw 4038 ALL

Citation : 2014 Latest Caselaw 4038 ALL
Judgement Date : 5 August, 2014

Allahabad High Court

Asagar Ali vs Dy. Director Of Consolidation ... on 5 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 29398 of 2010
 

 
Petitioner :- Asagar Ali
 
Respondent :- Dy. Director Of Consolidation Jaunpur And Others
 
Counsel for Petitioner :- Ram Sagar Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Sri R.S. Yadav, learned counsel for the petitioner has stated relying upon the affidavit filed alongwith the withdrawal application that the petitioner does not want to press this writ petition.

In view of the statement so made, the writ petition is dismissed as not pressed. Interim order, if any, is discharged.

Order Date :- 5.8.2014

SKS

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