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The Commissioner, Commercial ... vs S/S Olympic Zippers Pvt. Ltd. ...
2014 Latest Caselaw 4035 ALL

Citation : 2014 Latest Caselaw 4035 ALL
Judgement Date : 5 August, 2014

Allahabad High Court
The Commissioner, Commercial ... vs S/S Olympic Zippers Pvt. Ltd. ... on 5 August, 2014
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- SALES/TRADE TAX REVISION DEFECTIVE No. - 165 of 2010
 

 
Applicant :- The Commissioner, Commercial Tax, Lko.
 
Opposite Party :- S/S Olympic Zippers Pvt. Ltd. Meerut
 
Counsel for Applicant :- S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

Connect with SALES/TRADE TAX REVISION DEFECTIVE No. - 136 of 2010.

Put up on Friday, i.e., on 8th August, 2014.

Order Date :- 5.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

 

 

 
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