Citation : 2014 Latest Caselaw 4034 ALL
Judgement Date : 5 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?RESERVED Court No. - 33 Case :- INCOME TAX APPEAL No. - 10 of 2011 Appellant :- Commissioner Of Income Tax,Ghaziabad Respondent :- M/S Advance Valve Global Counsel for Appellant :- Sc/Dhananjay Awasthi Counsel for Respondent :- Shubham Agrawal Hon'ble Tarun Agarwala,J.
Hon'ble Dr. Satish Chandra,J.
Dismissed.
For orders, see order of date passed in ITA No.283 of 2010.
Order Date :- 5.8.2014
Bhaskar
(Dinesh Gupta, J.) (Tarun Agarwala, J.)
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