Shriram General Insurance Co. ... vs Smt. Mamta And 6 Ors.
2014 Latest Caselaw 4027 ALL

Citation : 2014 Latest Caselaw 4027 ALL
Judgement Date : 5 August, 2014

Allahabad High Court

Shriram General Insurance Co. ... vs Smt. Mamta And 6 Ors. on 5 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1143 of 2014
 

 
Appellant :- Shriram General Insurance Co. Ltd.
 
Respondent :- Smt. Mamta And 6 Ors.
 
Counsel for Appellant :- Nishant Mehrotra
 
Counsel for Respondent :- Nigamendra Shukla
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

As prayed, two weeks time is allowed to file certificate of deposit.

List after two weeks.

Order Date :- 5.8.2014

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