Shyam Bihari Verma vs State Of U.P. And 2 Others
2014 Latest Caselaw 4021 ALL

Citation : 2014 Latest Caselaw 4021 ALL
Judgement Date : 5 August, 2014

Allahabad High Court

Shyam Bihari Verma vs State Of U.P. And 2 Others on 5 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 40214 of 2014
 

 
Petitioner :- Shyam Bihari Verma
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Amit Kumar Singh,Anjeet Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, put up this matter on 14th August, 2014, as fresh, to enable learned Standing Counsel to obtain instruction.

Order Date :-5.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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